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[Cites 0, Cited by 0] [Section 275(4)] [Section 275] [Entire Act]

State of Gujarat - Subsection

Section 275(4)(b) in The Gujarat Panchayats Act, 1993

(b)in the case of a continuing contravention with a fine, which may extend to twenty five rupees per day after conviction for the first contravention during the period within which such contravention continues.