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State of Rajasthan - Section

Section 96 in The Manual of Departmental Orders

96. Standing Order

No. 30A/SA/1356, dated 29-2-1968.It has been noticed that the expenditure on maintenance and running of jeeps etc. has outstripped the budget allotment and same measure of economy is necessary in view of the prevailing financial stringency. It is therefore, ordered as under:-