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[Cites 0, Cited by 0] [Section 49(5)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(5)(e) in The Prevention of Food Adulteration Rules, 1955

(e)[ IS: 11434 [***] [Inserted by G.S.R. 840(E), dated 6th October, 1987 (w.e.f. 6-4-1988).] (Specification for lonomer Resins in contact with food-stuffs);]