Section 14(4) in Rajasthan Minor Mineral Concession Rules, 2017
(4)Notice inviting bid shall contain brief particulars regarding the area under auction, including, -(i)particulars of area classified into forests land, land owned by the Government and private persons; and(ii)if area under auction contains land owned by the private persons, specifying the condition of right of first refusal to such [khatedars] [Substituted 'landowners' Notification No. G.S.R. 57, dated 25.6.2018 (w.e.f. 28.2.2017).].
