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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Jharkhand - Subsection

Section 23(8) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(8)Recognizing that every child has the right to grow in a family environment, every attempt shall be made to reunite the child with his biological family, if possible.