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[Cites 0, Cited by 0] [Section 498A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 498A(b) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(b)harassment of the woman where such harassment is with a view to coercing her or any person related to her to meet any unlawful demand for any property or valuable security or is on account of failure by her or any person related to her to meet such demand.