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State of Kerala - Section

Section 24 in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

24. Production of Licence, Permit etc. for Inspection and Verification.

- During inspection and verification as provided under rule 23, the licensee or his authorized agent, employees and workers shall provided all possible assistance and show all materials, machinery, and produce documents and records under his control, custody or possession, whether kept in the premises or not, as may be required during such inspection and verification.