Section 110 in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 110 in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

110. Continuance of a name in the Register of Geographical Indications Agents .-The continuance of a person's name in the Register of Geographical Indications Agents shall be subject to his payment of the fees prescribed in Form GI-8.