Section 39(1)(iii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

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Union of India - Subsection

Section 39(1)(iii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(iii)a farmer who is engaged in the conservation of genetic resources of land races and wild relatives of economic plants and their improvement through selection and preservation shall be entitled in the prescribed manner for recognition and reward from the Gene Fund:

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Union of India - Subsection

Section 39(1)(iii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001