Bombay High Court
Piramal Enterprises Ltd vs The Deputy Commissioner Of ... on 7 December, 2018
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 7th December, 2018 FOR REJECTION (ORIGINAL SIDE MATTERS) :
162 ITXAL/1626/2018 ) None present.
) ) P.C. : Appellants and/or their Advocate to ) remove office objections on the Appeal ) and get the same numbered and ) registered on or before 04.01.2019, ) failing Appeal to stand rejected for non- ) removal of office objections under O.S.Rule 986.
Date : 07.12.2018 Prothonotary & Senior Master ::: Uploaded on - 12/12/2018 ::: Downloaded on - 29/12/2018 09:06:08 :::