Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Gujarat - Subsection Section 81(1) in Gujarat Public Trusts Act, 2011 (1)There shall be established a fund to be called the Public Trusts Administration Fund. The Fund shall vest in the Charity Commissioner.
