Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 6 in The Bengal Land-Holders' Attendance Act, 1848 6. "Collector" defined. - The word "Collector" used in this Act shall be taken to mean any person lawfully exercising the powers of a Collector.
