Delhi High Court - Orders
Dr Kavita Arora & Anr vs Union Of India & Anr on 8 October, 2020
Author: Navin Chawla
Bench: Navin Chawla
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7692/2020 & CM APPL. 25396/2020
DR KAVITA ARORA & ANR. ..... Petitioners
Through: Dr.Menaka Guruswamy, Sr. Adv.
with Ms.Arundhati Katju, Mr.Govind
Manoharan & Ms.Surabhi Dhar,
Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC for
UOI/R-1 with Mr.Waize Ali Noor &
Mr.Rohan Anand, Advs.
Ms.Sangita Rai, Adv. for R-2.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 08.10.2020 This petition has been heard through video conferencing. As the provisions of the Special Marriage Act, 1954 are being challenged, the petition is to be listed before the appropriate Division Bench of this Court.
Subject to the orders of Hon'ble the Chief Justice, list this petition before the appropriate Division Bench on 14th October, 2020.
NAVIN CHAWLA, J OCTOBER 8, 2020/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:09.10.2020 11:37