Section 107(3)(b) in The U.P. Fundamental Rules

[Cites 0, Cited by 0] [Section 107(3)] [Section 107] [Entire Act]

State of Uttar Pradesh - Subsection

Section 107(3)(b) in The U.P. Fundamental Rules

(b)if he is transferred from a post which he held in an officiating capacity, the officiating pay admissible in that post or the pay he would draw after the transfer is complete, whichever is less.

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State of Uttar Pradesh - Subsection

Section 107(3)(b) in The U.P. Fundamental Rules