(2)Whoever, being a Police Officer :-(a)is guilty of cowardice; or(b)abdicates duties, or withdraws from duties or remains absent without authorization from duty for more than 21 (twenty-one) days; or(c)uses criminal force against another Police Officer, or indulges in gross insubordination; or(d)is guilty of sexual harassment in the course of duty, whether towards other Police Officers or any member of the public; shall, on conviction, be punished with imprisonment for a term which may extend to three months or with a fine or both.
