Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Uttar Pradesh - Subsection

Section 109(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in sub-section (2), in clause (c), for the punctuation mark "." the punctuation ";" shall be substituted;