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Union of India - Section

Section 10 in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

10. Split or spolied packages or drums or receptacles etc. to do destroyed.

- The dangerous goods shall immediately be carefully collected and disposed of or destroyed under guidance of the competent authority if any dangerous goods escapes or leaks from the packages or drums or receptacles in which it is contained, or is split.