Himachal Pradesh High Court
Rajinder Singh Chandel vs . Hpscmpf & Anr. on 24 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Rajinder Singh Chandel vs. HPSCMPF & anr.
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CWP No. 4029/202224.6.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Imran Khan, Advocate, for respondent No.1. Mr. Ashok Sharma, A.G. with Mr. Rajinder Singh Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Bhupinder Thakur & Mr. Yudhvir Singh Thakur, Dy.A.Gs., for respondent No.2.
CWP No. 4029/2022 & CMP No. 7982/2022 Notice. Mr. Imran Khan, Advocate and Mr. Bhupinder Thakur, learned Deputy Advocate General, appear and accept service of notice on behalf of the respective respondents.
List on 1.7.2022. Reply in the meanwhile.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 24.6.2022 (pankaj) ::: Downloaded on - 25/06/2022 20:03:30 :::CIS