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Rajasthan High Court - Jaipur

Syed Mohd Zaka S/O Syed Zakir Hasan Naqvi vs State Of Raj on 7 October, 2020

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 11756/2020

                                    Syed Mohd Zaka S/o Syed Zakir Hasan Naqvi
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Raj.
                                                                                                         ----Respondent

For Petitioner(s) : Mr.Nitish Kumar Bagri (through video conferencing) For Respondent(s) : Mr.Harshal Tholia for Dr.VB Sharma, AAG (through video conferencing) HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 07/10/2020 Learned counsel for the respondents Mr.Harshal Tholia wants time to file reply to the writ petition.

Let this case be listed on 12 th October, 2020 along with SB Civil Writ Petition No.11728/2020. The name of Dr.VB Sharma, AAG be shown in the cause-list.

(ASHOK KUMAR GAUR),J Preeti Asopa /Monika/30 (Downloaded on 08/10/2020 at 08:57:07 PM) Powered by TCPDF (www.tcpdf.org)