Rajasthan High Court - Jaipur
Syed Mohd Zaka S/O Syed Zakir Hasan Naqvi vs State Of Raj on 7 October, 2020
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 11756/2020
Syed Mohd Zaka S/o Syed Zakir Hasan Naqvi
----Petitioner
Versus
State Of Raj.
----Respondent
For Petitioner(s) : Mr.Nitish Kumar Bagri (through video conferencing) For Respondent(s) : Mr.Harshal Tholia for Dr.VB Sharma, AAG (through video conferencing) HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 07/10/2020 Learned counsel for the respondents Mr.Harshal Tholia wants time to file reply to the writ petition.
Let this case be listed on 12 th October, 2020 along with SB Civil Writ Petition No.11728/2020. The name of Dr.VB Sharma, AAG be shown in the cause-list.
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