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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(7) in The Punjab State Council for Agricultural Education Act, 2017

(7)The Chairperson shall, within the stipulated period but not less than thirty days from the date of the receipt of the directions given under subsection (6), send an intimation to the Government about the action taken by the Council in pursuance of the said directions.