Allahabad High Court
Madan Lal Sharma, Secretary Paper Mills ... vs Sita Ram Meena, Labour Commissioner on 8 January, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 51 of 2010 Petitioner :- Madan Lal Sharma, Secretary Paper Mills And Another Respondent :- Sita Ram Meena, Labour Commissioner Petitioner Counsel :- M.B. Lal Hon'ble Vikram Nath,J.
Heard the learned counsel for the applicants. It is alleged that the orders dated 30.1.2009 and 4.12.2008 passed by this Court have been violated. From a perusal of the petition, a prima facie case is made out.
Issue notices to opposite parties fixing a date in the week commencing 22.2.2010. The opposite parties need not appear at this stage. The counter affidavit may be filed within the aforesaid period or else charges may be framed after summoning the noticee. However, one more opportunity is granted to the opposite parties to comply with the order within a month.
The office may send a copy of this order along with the notices. Order Date :- 8.1.2010 pk