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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(7) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(7)"Commission" or "Joint Electricity Regulatory Commission" or "JERC" means the Joint Electricity Regulatory Commission for the State of Goa and Union Territories of Andaman and Nicobar Islands, Chandigarh, Dadra & Nagar Haveli, Daman & Diu, Puducherry and Lakshadweep referred to in sub-section (1) of Section 82 of the Act and constituted under the Act;