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Jharkhand High Court

M/S. Abhishek Anand Stone Mines vs The State Of Jharkhand on 1 April, 2026

Author: Rajesh Shankar

Bench: Rajesh Shankar

                                                  2026:JHHC:9250-DB




 IN THE HIGH COURT OF JHARKHAND AT RANCHI
             W.P. (C) No. 6341 of 2023
M/s. Abhishek Anand Stone Mines, a proprietorship concern, having its
office at Satgawa, Mahuri, Naudiha Bazar, Palamu P.Ο., P.S. Palamu,
District Palamu, (Jharkhand), through its proprietor, namely, Abhishek
Anand, aged about 36 years, son of Late Vinod Singh, resident of House
No. 230/359, Road No. 2A, near Axis Bank, Sidharth Puri Colony,
Manpur, Gaya, P.O & P.S- Gaya, District Gaya-823003, (Bihar).
                                     ...     ...      ...     Petitioner
                         Versus
1.    The State of Jharkhand, through its Secretary, Department of
Industries, Mines and Geology, having its office at Yojna Bhawan, P.O.
and P.S. Doranda, District Ranchi- 834 002.
2.    The Secretary, Road Construction Department, Government of
Jharkhand, having its office at Jharkhand Mantralaya (Project Building),
PO. Dhurwa, P.S. Jagannathpur, District Ranchi-834 004.
3.   The Director, Mines Directorate, Department of Mines and Geology,
Government of Jharkhand, having its office at Yojna Bhawan, P.O. & P.S.
Doranda, District Ranchi-834 002.
4.     Deputy Commissioner, Palamau, having its office at Collectorate
Building, Medini Nagar, P.O. and P.S. Medini Nagar, District Palamau-
822101.
5.     District Mining Officer, Palamau, having its office at Collectorate
Building, Medini Nagar, P.O. and P.S. Medini Nagar, District Palamau-
822101.
                                 ... ...       ... Respondents
                         With
               W.P. (C) No. 6342 of 2023
M/s. Abhishek Anand Stone Mines, a proprietorship concern, having its
office at Satgawa, Mahuri, Naudiha Bazar, Palamu P.Ο., P.S. Palamu,
District Palamu, (Jharkhand), through its proprietor, namely, Abhishek
Anand, aged about 36 years, son of Late Vinod Singh, resident of House
No. 230/359, Road No. 2A, near Axis Bank, Sidharth Puri Colony,
Manpur, Gaya, P.O & P.S- Gaya, District Gaya-823003, (Bihar).
                                    ...     ...     ...      Petitioner
                         Versus
1.    The State of Jharkhand, through its Secretary, Department of
Industries, Mines and Geology, having its office at Yojna Bhawan, P.O.
and P.S. Doranda, District Ranchi- 834 002.
2.    The Secretary, Road Construction Department, Government of
Jharkhand, having its office at Jharkhand Mantralaya (Project Building),
PO. Dhurwa, P.S. Jagannathpur, District Ranchi-834 004.
                          -1-
                                                  2026:JHHC:9250-DB




3.    The Director, Mines Directorate, Department of Mines and Geology,
Government of Jharkhand, having its office at Yojna Bhawan, P.O. & P.S.
Doranda, District Ranchi-834 002.
4.     Deputy Commissioner, Palamau, having its office at Collectorate
Building, Medini Nagar, P.O. and P.S. Medini Nagar, District Palamau-
822101.
5.   District Mining Officer, Palamau, having its office at Collectorate
Building, Medini Nagar, P.O. and P.S. Medini Nagar, District Palamau-
822101.
                                 ...     ...   ... Respondents
                                With
                   W.P. (C) No. 6360 of 2023
M/s. Abhishek Anand Stone Mines, a proprietorship concern, having its
office at Satgawa, Mahuri, Naudiha Bazar, Palamu P.Ο., P.S. Palamu,
District Palamu, (Jharkhand), through its proprietor, namely, Abhishek
Anand, aged about 36 years, son of Late Vinod Singh, resident of House
No. 230/359, Road No. 2A, near Axis Bank, Sidharth Puri Colony,
Manpur, Gaya, P.O & P.S- Gaya, District Gaya-823003, (Bihar).
                                   ...      ...    ...      Petitioner
                        Versus
1.    The State of Jharkhand, through its Secretary, Department of
Industries, Mines and Geology, having its office at Yojna Bhawan, P.O.
and P.S. Doranda, District Ranchi (Jharkhand), PIN 834 002.
2.    The Secretary, Road Construction Department, Government of
Jharkhand, having its office at Jharkhand Mantralaya (Project Building),
PO. Dhurwa, P.S. Jagannathpur, District Ranchi (Jharkhand), PIN 834
004.
3.     The Director, Mines Directorate, Department of Mines and Geology,
Government of Jharkhand, having its office at Yojna Bhawan, P.O. & P.S.
Doranda, District Ranchi (Jharkhand), PIN 834 002.
4.     Deputy Commissioner, Palamau, having its office at Collectorate
Building, Sahibganj, P.O. and P.S. Sahibganj, District Sahibganj, PIN
816109.
5.     District Mining Officer, Palamu, having its office at Collectorate
Building, Sahibganj, P.O. and P.S. Sahibganj, District Sahibganj, PIN
816109.
                                       ...   ...     ... Respondents
                         With
               W.P. (C) No. 4756 of 2025
Shivalaya Construction Company Private Limited, (a Company registered
under the Companies Act, 1956/2013); having its Registered office at Plot
No. 137, Avatar Enclave, Pashcim Vihar, P.O & P.S- Jwala Heri Pashcim
                          -2-
                                                  2026:JHHC:9250-DB




Vihar, New Delhi, PIN-110063, through its Authorized Signatory, namely,
Dheeraj Kumar, aged about 37 years, son of Rajeshwar Prasad Singh,
resident of Sector-2, Near Rajendra Bhawan, Dhurwa, P.O Dhurwa, P.S
Jagarnathpur, District Ranchi, PIN-834004.
                                     ...     ...  ...     Petitioner
                        Versus
1.    The State of Jharkhand, through its Secretary, Department of
Industries, Mines and Geology, having its office at Yojna Bhawan, P.O.
and P.S. Doranda, District Ranchi- (Jharkhand), PIN 834 002.
2.    The Secretary, Road Construction Department, Government of
Jharkhand, having its office at Jharkhand Mantralaya (Project Building),
PO. Dhurwa, P.S. Jagannathpur, District Ranchi (Jharkhand), PIN-834
004.
3.   The Director, Mines Directorate, Department of Mines and Geology,
Government of Jharkhand, having its office at Yojna Bhawan, P.O. and
P.S. Doranda, District Ranchi (Jharkhand)-PIN 834 002.
4.    Deputy Commissioner, Palamu, having its office at Collectorate
Building, Palamu, P.O. & P.S. Palamu, District Palamu, PIN 828102.
5.     District Mining Officer, Palamu, having its office at Collectorate
Building, Palamu, P.O. & P.S. Palamu, District Palamu, PIN 828102.
                               ...    ...      ... Respondents
                         With
               W.P. (C) (Filing) No. 7303 of 2025
CTS Industries Limited, a Company registered under the Companies Act,
1956; having its Registered Office at 37, Shakespeare Sarini, 3rd Floor,
Kolkata, P.O. & P.S. Kolkata, District Kolkata-700017 (West Bengal) and
having its Works at Mauza Darma Mako, Chota Damin Bhitta, Mirza
Chowki, Shaibganj, P.O. & P.S. Sahibganj, District Sahibganj, PIN-
816109, through its Authorized Signatory namely, Navin Kumar, Aged
about 44 years, son of Shri Shivji Prasad, resident of Parsawa, Parsawan,
Patna, P.O. & P.S. Patna, District-Patna (Bihar).
                                      ...      ...     ...      Petitioner
                        Versus
1.    The State of Jharkhand, through its Secretary, Department of
Industries, Mines and Geology, having its office at Yojna Bhawan, P.O.
and P.S. Doranda, District Ranchi (Jharkhand), PIN 834 002.
2.    The Secretary, Road Construction Department, Government of
Jharkhand, having its office at Jharkhand Mantralaya (Project Building),
PO. Dhurwa, P.S. Jagannathpur, District Ranchi (Jharkhand), PIN 834
004.



                          -3-
                                                    2026:JHHC:9250-DB




3.     The Director, Mines Directorate, Department of Mines and Geology,
Government of Jharkhand, having its office at Yojna Bhawan, P.O. and
P.S. Doranda, District Ranchi (Jharkhand), PIN 834 002.
4.     Deputy Commissioner, Sahibganj, having its office at Collectorate
Building, Sahibganj, P.O. & P.S. Sahibganj, District Sahibganj, PIN 816
109.
5.   District Mining Officer, Sahibganj, having its office at Collectorate
Building, Sahibganj, P.O. & P.S. Sahibganj, District Sahibganj, PIN 816
109.
                                 ...      ...   ... Respondents
                        With
                W.P. (C) (Filing) No. 7304 of 2025
M/s. CTS Industries Limited, a Company registered under the Companies
Act, 1956; having its Registered Office at 37, Shakespeare Sarini, 3rd
Floor, Klkata, P.O. & P.S. Kolkata, District Kolkata-700017 (West Bengal)
and having its Works at Mauza Darma Mako, Chota Damin Bjitta, Mirza
Chowki, Sahibganj, P.O & P.S Sahibganj, District Sahibganj-816109,
through its Authorized Signatory namely, Navin Kumar, Aged about 44
years, son of Shri Shivji Prasad, resident of Parsawa, Parsawan, Patna,
P.O. & P.S. Patna, District-Patna-803214 (Bihar)
                                     ...     ...     ...        Petitioner
                         Versus
1.    The State of Jharkhand, through its Secretary, Department of
Industries, Mines and Geology, having its office at Yojna Bhawan, P.O.
and P.S. Doranda, District Ranchi (Jharkhand), PIN 834 002.
2.    The Secretary, Road Construction Department, Government of
Jharkhand, having its office at Jharkhand Mantralaya (Project Building),
PO. Dhurwa, P.S. Jagannathpur, District Ranchi (Jharkhand), PIN 834
004.
3.     The Director, Mines Directorate, Department of Mines and Geology,
Government of Jharkhand, having its office at Yojna Bhawan, P.O. and
P.S. Doranda, District Ranchi (Jharkhand), PIN 834 002.
4.     Deputy Commissioner, Sahibganj, having its office at Collectorate
Building, Sahibganj, P.O. & P.S. Sahibganj, District Sahibganj, PIN-
816109.
5.     District Mining Officer, Sahibganj, having its office at Collectorate
Building, Sahibganj, P.O. & P.S. Sahibganj, District Sahibganj, PIN-
816109.
                                      ...      ...     ... Respondents
                                 With
                W.P. (C) (Filing) No. 7385 of 2025


                           -4-
                                                    2026:JHHC:9250-DB




BPY Infra Build Pvt. Ltd., (a Company registered under the Provisions of
Companies Act, 1956/2013) having its works at Village Jokmari, P.O. &
P.S. Sahibganj, District Sahibganj, PIN-816109 (Jharkhand) through its
Authorized Signatory namely, Kameshwar Prasad Yadav, aged about 39
years, son of Hari Kumar Yadav, resident of House of 534, Tukmirpur
Extension, Karawal Nagar, North East, P.O. & P.S. Karawal Nagar, Delhi,
District Delhi, PIN-110094 (Delhi)
                                      ...     ...      ...      Petitioner
                         Versus
1.    The State of Jharkhand, through its Secretary, Department of
Industries, Mines and Geology, having its office at Yojna Bhawan, P.O.
and P.S. Doranda, District Ranchi (Jharkhand), PIN 834 002.
2.    The Secretary, Road Construction Department, Government of
Jharkhand, having its office at Jharkhand Mantralaya (Project Building),
PO. Dhurwa, P.S. Jagannathpur, District Ranchi (Jharkhand), PIN 834
004.
3.   The Director, Mines Directorate, Department of Mines and Geology,
Government of Jharkhand, having its office at Yojna Bhawan, P.O. and
P.S. Doranda, District Ranchi (Jharkhand), PIN 834 002.
4.     Deputy Commissioner, Sahibganj, having its office at Collectorate
Building, Sahibganj, P.O. & P.S. Sahibganj, District Sahibganj, PIN-
816109 (Jharkhand)
5.     District Mining Officer, Sahibganj, having its office at Collectorate
Building, Sahibganj, P.O. & P.S. Sahibganj, District Sahibganj, PIN-
816109 (Jharkhand)
                                        ...     ...      ... Respondents
                            ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

---------

For the Petitioner: Mr. Sumeet Gadodia, Advocate Ms. Shruti Shekhar, Advocate Ms Sanya Kumari, Advocate Ms. Sejal Agarwal, Advocate For the Resp-State: Mr. Piyush Chitresh, A.C. to A.G. Mr. Gaurav Raj, A.C. to A.A.G-II

---------

03/Dated: 01.04.2026

1. Heard learned counsel for the parties.

2. Mr. Sumeet Gadodia, learned counsel for the petitioner in each of these petitions submits that the issue raised in these petitions stands entirely covered by the judgment and order dated 24.09.2025 disposing of -5- 2026:JHHC:9250-DB batch of writ petitions including W.P.(C) No. 1532 of 2022 and connected matters.

3. Mr. Piyush Chitresh, learned A.C. to A.G. submitted that the State has filed a petition for Special Leave to Appeal (C) No. 3966 of 2026 against the above referred judgement and order. However, he admitted, that till date, there is no stay or any other interim relief granted by the Hon'ble Supreme Court.

4. Similar order was made by us in W.P.(C) No. 1774 of 2026 on 25.03.2026.

5. Accordingly, following the reasonings in the above referred judgment and order, we dispose of the present petitions in terms of the judgment and order dated 24.09.2025 in W.P.(C) No. 1532 of 2022 and connected matters by granting the petitioner the same reliefs as were granted to the petitioners in W.P.(C) No. 1532 of 2022 and connected matters, to the extent applicable.

6. These petitions are disposed of in the above terms without any order for costs. Pending Interlocutory Applications, if any, do not survive and are disposed of.

(M.S. Sonak, C.J.) (Rajesh Shankar, J.) April 01, 2026 N.A.F.R. APK/VK Uploaded on 04.04.2026 -6-