Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Uttarakhand - Subsection Section 8(1)(l) in ICFAI University Act, 2003 (l)to co-operative and collaborate with other Universities in such a manner and for such purposes as the University may determine from time to time;