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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

(2)A copy of the note of inspection containing his observations shall be forwarded to the [Inspector-General of Registration] [Substituted vide OG. No. 8 Dated 19.2.99.].Chapter-III Sale of Stamps