The President shall receive all processes addressed to him and shall make them over to the dafadar or to one of the chaukidars for service. After service he shall see that affidavit of service is correctly made and shall return the process to the court from which it was issued by post "bearing" or by any other means calculated to ensure its speedy delivery. The President should maintain such simple notes of the receipt and disposal of processes as will enable him to trace them. He should not be required to keep up elaborate registers, such as Register 43 of 23 processes.
