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Union of India - Section

Section 9 in The Airports Economic Regulatory Authority of India (Salary, Allowance And Other Conditions Of Services Of Secretary) Rules, 2009

9. Residuary matters .-Matters relating to the terms and conditions of service of the Secretary with respect to which no express provision has been made in these rules, shall be such as are admissible to a Group "A" officer of the Central Government drawing an equivalent grade pay.