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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(6) in The Bombay Labour Welfare Fund Act, 1953

(6)"Fund" means the [[Labour Welfare Fund] [These words were substituted for the words 'the Bombay Labour Welfare Fund' by the Bombay Labour Welfare Board (Reconstitution) Order, 1959.] constituted under Section 3;