Calcutta High Court (Appellete Side)
9050W/2004 on 4 September, 2014
Author: Patherya
Bench: Patherya
1 04-09-2014
W P 9050 (W) of 2004 Ct. 8 with CAN 2544 of 2005 Mr. S. Ghosh ..For the petitioner. None appears on behalf of the WBFC. The name of the advocate who represented WBFC on 24th June 2004 was one Mr. A.K. Sur. The address of Mr. Sur is also not available.
Therefore, let a notice be served to WBFC directly. Matter to appear in the list fortnight hence. Photostat certified copy of this be given to the parties, if applied for.
( Patherya, J. )