Delhi High Court - Orders
M/S M2K Entertainment Pvt Ltd And Anr vs North Delhi Metro Mall Pvt Ltd And Anr on 12 February, 2026
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB. A. (COMM.) 24/2025
M/S M2K ENTERTAINMENT PVT LTD
AND ANR. .....Petitioners
Through: Mr. Akhil Sibal, Sr. Adv with Mr.
Amit Agarwal, Mr. Eshan Banduni,
Mr. Anil Agarwal and Ms. Kavya
Uppal, Advs.
versus
NORTH DELHI METRO MALL PVT LTD
AND ANR. .....Respondents
Through: Mr. Sanjeev Puri, Sr. Adv with Mr.
Hardeep Sachdeva, Mr. Abhishek
Awasthi, Mr. Kamal Shankar, Mr.
Pradyumna Sharma, Mr. Arjun
Narang and Mr. Maaz Ahmed, Advs
for R-1.
Mr. Akhil Sachar, Ms. Sunanda
Tuesyan and Ms. Kashish
Maheshwari, Advs. for R-2.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 12.02.2026 I.A. 17156/2025 and ARB. A. (COMM.) 24/2025
1. Learned counsel for the parties are ad idem that though no formal notice has been issued but the matter be listed for final hearing.
2. Learned counsel for the respondents seeks time to argue the matter.
3. Put up on 23.04.2026.
AVNEESH JHINGAN, J FEBRUARY 12, 2026/Pa This is a digitally signed order.
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