Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(r) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005 (r)"Appellate Authority" means the authority prescribed under subsection (1) of section 127 of the Act.]
