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Bombay High Court

Lotte Aluminium Company Ltd And 1 Other vs M/S Bilcare Limited Cin ... on 3 August, 2023

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                            (11)IA-2395-2020.doc


rajshree


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                               INTERIM APPLICATION NO.2395 OF 2020
                                                     IN
                                   COMPANY PETITION NO.987 OF 2015


            Lotte Aluminium Co.Ltd. & Anr.                ]    ..      Applicants
            IN THE MATTER BETWEEN
            Lotte Aluminium Co. Ltd. & Anr.               ]    ..      Petitioners
                             vs.
            M/s.Bilcare Ltd.                              ]    ..      Respondent

Mr.Chirag Dave a/w Dnyaneshwar Jadhav and Dhavan Shah i/b M/s. Legasis Partners for the Petitioners. Mr.Rohit Gupta a/w Ziyad Madon, Ravi Gandhi and Rashmin Jain i/b Kanga & Co. for the Respondent.



                                          CORAM : BHARATI DANGRE, J

                                          DATE   :        3rd August, 2023.

            P.C.

Let the Respondent-Company file its response to the Interim Application filed under Section 434 (1)(c) of the Companies Act, seeking transfer of the proceedings before the NCLT.

List on 31.08.2023.

[BHARATI DANGRE, J] 1/1 ::: Uploaded on - 04/08/2023 ::: Downloaded on - 05/08/2023 02:28:41 :::