Bombay High Court
Lotte Aluminium Company Ltd And 1 Other vs M/S Bilcare Limited Cin ... on 3 August, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
(11)IA-2395-2020.doc
rajshree
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO.2395 OF 2020
IN
COMPANY PETITION NO.987 OF 2015
Lotte Aluminium Co.Ltd. & Anr. ] .. Applicants
IN THE MATTER BETWEEN
Lotte Aluminium Co. Ltd. & Anr. ] .. Petitioners
vs.
M/s.Bilcare Ltd. ] .. Respondent
Mr.Chirag Dave a/w Dnyaneshwar Jadhav and Dhavan Shah i/b M/s. Legasis Partners for the Petitioners. Mr.Rohit Gupta a/w Ziyad Madon, Ravi Gandhi and Rashmin Jain i/b Kanga & Co. for the Respondent.
CORAM : BHARATI DANGRE, J
DATE : 3rd August, 2023.
P.C.
Let the Respondent-Company file its response to the Interim Application filed under Section 434 (1)(c) of the Companies Act, seeking transfer of the proceedings before the NCLT.
List on 31.08.2023.
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