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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Uttarakhand - Subsection

Section 39(2)(f) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(f)the determination of land revenue over new holdings and distribution thereof on the portions of old holdings under section 12-A ;