Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(1)(d) in Maharashtra Protection of People from Social Boycott (Prevention, Prohibition and Redressal) Act, 2016 (d)"human rights" shall have the same meaning as assigned to it in clause (d) of section 2 of the Protection of Human Rights Act, 1993;