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[Cites 0, Cited by 0] [Section 6(17)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(17)(b) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010

(b)"Terminal Benefits" means the TNEB's employee-related liabilities, including payments of pension, gratuity, leave encashment, general provident fund and includes Commutation of pension, Family Security Fund, Special Provident Fund 1984, Special Provident Fund 2000, Settlement of Contributory Pension Scheme and any other retirement benefits and other applicable benefits including the right to have the appropriate revisions in the above benefits consistent with the practice that were prevalent in the Board.