Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 9 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes 9. The issue of the Certificate of Registration alone shall not confer any right on the applicant college to start the B. Pharm Degree Course.
