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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Mizoram - Subsection

Section 20(4) in Mizoram Cooperative Societies Act, 2006

(4)Any two or more co-operatives may, by a resolution passed by majority of members present and voting in their respective general body meetings decide to amalgamate themselves to form a new co-operative.