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[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(8)(cc) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(cc)release the child and issue directions regarding education, vocational training, apprenticeship, employment, counselling and other the rapeutic interventions with a view to promoting adaptive and positive behaviour etc.;