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[Cites 0, Cited by 0] [Section 16E(1)] [Section 16E] [Entire Act]

State of Rajasthan - Subsection

Section 16E(1)(b) in RSWC Employees General Provident Fund Regulations, 1990

(b)if it is a Policy effected by a male subscriber which is expressed on the fact of it to be for the benefit of the wife of the subscriber or of his wife and children or any of them, be delivered to the Sr. Accounts Officer.