Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 37 in The Karnataka Fire Force Act, 1964 37. Information on outbreak of fire. Any person who possesses any information regarding an outbreak of fire shall communicate the same without delay to the nearest fire station.
