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State of Rajasthan - Section

Section 36 in The Rajasthan Municipalities (Octroi) Rules, 1962

36. Allowance to be made for packing material.

- To arrive at the net weigh of the goods brought within the Municipal limits or transported outside the Municipal limits for purposes of levy of octroi duty, reasonable allowance for packing material or tare shall be allowed at a scale fixed by the Board from time to time.