Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105H] [Entire Act] State of Maharashtra - Subsection Section 105H(a) in The Mumbai Municipal Corporation Act, 1888 (a)the forms of notices under sections 105B and 105C and for prescribing the other manner in which they may be served under those sections;
