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Supreme Court - Daily Orders

The Commissioner Of Income Tax ... vs Nortel Network Singapore Pte Ltd. on 9 August, 2019

Bench: Abhay Manohar Sapre, R. Subhash Reddy

     ITEM NO.26                                COURT NO.6                 SECTION XIV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 23122/2019

     (Arising out of impugned final judgment and order dated 26-11-2018
     in ITA No. 1213/2018 passed by the High Court of Delhi at New
     Delhi)

     THE COMMISSIONER OF INCOME TAX INTERNATIONAL
     TAXATION 2                                                            Petitioner(s)

                                                      VERSUS

     NORTEL NETWORK SINGAPORE PTE LTD.                                     Respondent(s)

     (FOR ADMISSION and I.R. and IA No.111133/2019-CONDONATION OF DELAY
     IN FILING and IA No.111134/2019-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     WITH Diary No(s). 25559/2019
     (FOR ADMISSION and I.R. and IA No.111121/2019-CONDONATION OF DELAY
     IN FILING)

     Date : 09-08-2019 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
                             HON'BLE MR. JUSTICE R. SUBHASH REDDY

     For Petitioner(s)                 Mr.   Vikramjit Banerjee,ASG
                                       Mr.   D.L.Chidananda,Adv.
                                       Ms.   Purnima Bhat Kak,Adv.
                                       Mr.   Sridhar Potaraju,Adv.
                                       Mr.   Siddhartha Sinha,Adv.
                                       Ms.   Sangeeta Das,Adv.
                                       For   Mrs. Anil Katiyar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2019.08.10

Tag with Civil Appeal No.7104/2017.

12:33:35 IST Reason:

(ANITA MALHOTRA) (RENU KAPOOR) COURT MASTER COURT MASTER