Section 8 in Andhra Pradesh Energy University Act, 2017
8. Officers of the University.
- The following shall be the officers of the University: -(a)the Chancellor;(b)the Vice-Chancellor;(c)the Registrar;(d)the Comptroller;(e)the Finance Officer;(f)the Dean of Student Affairs;(g)the Deans of the various faculties;(h)the Director of Research;(i)the Controller of Examination; and(j)such other officers in the service of the University as may be prescribed by the statutes.
