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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2)(c) in Rajasthan Forest Subordinate Service Rules, 2015

(c)A candidate for direct recruitment to the post of Forest Guard shall also attain the following minimum standard of Physical Efficiency. The candidates shall appear for the physical efficiency test at their own risk.