Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 70] [Entire Act] Union of India - Subsection Section 70(3) in The Sikh Gurdwaras Act, 1925 (3)Two of the members of the Commission shall be selected by the [State] Government out of a list of qualified persons prepared and maintained as described in section 71.
