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[Cites 0, Cited by 0] [Section 614] [Entire Act]

State of Madhya Pradesh - Subsection

Section 614(1) in Criminal Courts - Rules and Orders

(1)The figures for columns 22 to 25 for this ledger are obtained from the statistical sheets and the figures for the other columns from the records. In column 22 shall be entered all persons entered in column 16 of the statistical sheet.