Section 9(f) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977
(f)Normally grants-in-aid is to be released after completion of the approved construction/project. In special cases where interim instalments of grant are decided to be sanctioned, the Competent Authority shall be satisfied that:-(i)Statement of expenditure audited by a Chartered Accountant has been received.(ii)Certificate by the Deputy Director of Agriculture regarding work done and material used.
