Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Goa - Subsection Section 26(5) in The First Statutes of Indian Institute of Technology Goa, 2017 (5)wardens and associate wardens shall be paid such allowances and provided such facilities as may be approved by the Board from time to time.
