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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1) in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

(1)Reservations for the candidate belonging to the Scheduled Castes, Scheduled Tribes and other categories snail be in accordance with the orders of the Government in force at the time of the recruitment.